Bhagirath Singh S/O Sh. Prema Ram vs Mr. Ajay Kumar Bhalla ...
2023 Latest Caselaw 3327 Raj/2

Citation : 2023 Latest Caselaw 3327 Raj/2
Judgement Date : 8 August, 2023

Rajasthan High Court

Bhagirath Singh S/O Sh. Prema Ram vs Mr. Ajay Kumar Bhalla ... on 8 August, 2023

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:17002]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 486/2020

                                                                             In

                                                     S.B. Civil Writ Petition No.13218/2016

                                   Bhagirath Singh S/o Sh. Prema Ram, Aged About 74 Years, R/o
                                   V.p.o.- Noonia Gothra, Tehsil- Chirawa, District- Jhunjhunu
                                   (Rajasthan)
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.          Mr. Ajay Kumar Bhalla, IAS The Secretary To The Govt. Of
                                               India, Ministry Of Home Affairs, New Delhi-110011.
                                               (Email- [email protected])
                                   2.          Mr. A.p. Maheshwari, IPS, The Director General, C.r.p.f.
                                               Cgo Complex, Block No. 1, Lodhi Road, New Delhi-
                                               110003 (Email- [email protected])
                                   3.          Sanjay Kumar, IPS The Duputy Inspector General Group
                                               Cnetre,     C.r.p.f.          Nagpur-             440019        (Email-
                                               [email protected])
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Vishwas Saini for Mr. M.S. Raghav For Respondent(s) : Mr. Ashish Kumar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

08/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/266