Om Prakash Yadav S/O Nanakram ... vs State Of Rajasthan
2023 Latest Caselaw 3273 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              5178/2020

                                   Om Prakash Yadav S/o Nanakram Yadav, R/o 540/1
                                   Gali No. 2 Shantipura Christenganj Ajmer (At
                                   Present Confined In Central Jail Ajmer)
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan, Through Pp
                                                                                       ----Respondent

For Petitioner(s) : Ms. Vandana Sharma, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

07/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition with liberty

to file afresh if such occasion arises so.

In view of above, the criminal misc. petition is

dismissed as withdrawn with liberty as aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /866

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