Kundan Mal Arya vs Union Of India And Ors ...
2023 Latest Caselaw 3254 Raj/2

                                   [2023:RJ-JP:16913]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7778/2018

                                   Kundan Mal Arya Son Of Shri Purna Ram, Resident Of Village
                                   Mainasar Via Salasar, Tehsil Ratangarh, District Churu, At Present
                                   Gram Panchayat Biraniya, Block Fatehpur, District Sikar Raj.
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.       Union Of India, Through Secretary, Oil And Natural Gas
                                            Department, New Delhi
                                   2.       The Chairman, Hindustan Petroleum Corporation Limited,
                                            17, Jamshedji Tata Road, Mumbai-400020
                                   3.       General Manager, Hindustan Petroleum Corporation
                                            Limited, Jaipur Lpg Regional Officer, Jeevan Nidhi-2, 1St
                                            Floor Lic Investment Building Phase-2, Ambedkar Circle,
                                            Bhawani Singh Lane, Jaipur-302005
                                   4.       Deputy    General    Manager,    Hindustan    Petroleum
                                            Corporation Limited, Jaipur Lpg Regional Officer, Jeevan
                                            Nidhi-2, 1St Floor Lic Investment Building Phase-2,
                                            Ambedkar Circle, Bhawani Singh Lane, Jaipur-302005
                                                                                                      ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /9

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