Mukesh Balan S/O Shri Jeevanram vs Smt. Aparna Aroda, ...
2023 Latest Caselaw 3233 Raj/2

                                   [2023:RJ-JP:16839]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil Contempt Petition No. 409/2022

                                                                                In

                                                       S.B. Civil Writ Petition No.10216/2018

                                   1.         Mukesh Balan S/o Shri Jeevanram, Aged About 30 Years,
                                              R/o Naurangpura, Churu Rajasthan
                                   2.         Meenu Kumari D/o China Ram, Aged About 31 Years, R/o
                                              Dhani Mauji, Churu
                                                                                                             ----Petitioners
                                                                            Versus
                                   1.         Smt.      Aparna      Aroda,        Principal      Secretary,        Education
                                              Department, Govt. Of Rajasthan, Secretariat Jaipur
                                   2.         Shri Kanaram, Director, Elementary Education, Govt. Of
                                              Rajasthan, Bikaner Rajasthan
                                   3.         Shri Ramniwas Jat, Chief Executive Officer, Zila Parishad
                                              Churu
                                   4.         Shri     Santosh        Maharshi,        District          Education     Officer
                                              Elementary Education, Churu
                                   5.         State     Of    Rajasthan,          Through          Principal       Secretary,
                                              Education Department, Govt. Of Rajasthan Secretariat,
                                              Jaipur
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Mahipal Singh Khara For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 07/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/57

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