Laxminarayan S/O Chatra vs Balu S/O Jagannath, ...
2023 Latest Caselaw 3188 Raj/2

                                   [2023:RJ-JP:16603]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 72/2023

                                   Laxminarayan         S/o   Chatra,        Aged       About        73   Years,   R/o
                                   Kareempura, Tehsil And District Tonk, Rajasthan.
                                                                                               ----Appellant-Plaintiff
                                                                        Versus
                                   1.         Balu S/o Jagannath,
                                   2.         Shankar S/o Jagannath,
                                   3.         Gopal S/o Jagannath,
                                              All R/o Kareempura, Tehsil And District Tonk, Rajasthan.
                                                                                    ----Defendants-Respondents

For Appellant(s) : Mr. Awadesh Purohit for Mr. Manoj Kumar Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/08/2023

Learned counsel for the appellant wants to withdraw this civil

second appeal.

The civil second appeal is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/50

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