Tula Ram vs State Revenu Departmentanr ...
2023 Latest Caselaw 3187 Raj/2

                                   [2023:RJ-JP:16641]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6127/2012

                                   Tula Ram S/o Shri Tursi Ram, Village And Post-Sahna, Teh.
                                   Roopwas, Distt. Bharatpur Raj.
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan Through Its Secretary Revenue
                                            Department, Secretariat, Jaipur
                                   2.       District Collector, Land Record, Bharatpur
                                                                                                    ----Respondents

For Petitioner(s) : Mr. N.K. Singhal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /472

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