Sanevata Devi Wife Of Shri Dharam ... vs State Of Rajasthan Through ...
2023 Latest Caselaw 3179 Raj/2

                                   [2023:RJ-JP:16706]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 18312/2018

                                   Sanevata Devi Wife Of Shri Dharam Chand, Aged About 39
                                   Years, Resident Of 78-B, Dr. Rajendra Prasad Nagar, Gopalpura
                                   Bye-Pass, Jaipur.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       State Of Rajasthan Through Secretary, Department Of
                                            Education, Government Of Rajasthan, Jaipur.
                                   2.       Director, Primary Education, Bikaner.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Ashok Yadav For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed as having

become infructuous, all other pending application/s, if any, also

stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/95

Powered by TCPDF (www.tcpdf.org)