Nanu Ram Kadwal vs Raj Subordinate And ...
2023 Latest Caselaw 3134 Raj/2

                                   [2023:RJ-JP:16705]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8759/2017

                                   Nanu Ram Kadwal S/o Shri Ram Lal, Resident Of Makan No. 411,
                                   Master Ji Ki Dhanni, Po Bhainsawa, Tehsil Renwal, District Jaipur,
                                   Rajasthan.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Rajasthan Subordinate And Ministerial Services Selection
                                            Board Through Its Secretary, Durgapura, Jaipur, Raj..
                                   2.       The Registrar, Rajasthan Para Medical Council, G-1,
                                            Kishan Bhawan, Lal Kothi, Jaipur Rajasthan
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Kailash Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed as having

become infructuous, stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/17

Powered by TCPDF (www.tcpdf.org)