Nanu Ram Sohu S/O Ramkaran Sohu vs The State Of Rajasthan Through Its ...
2023 Latest Caselaw 3125 Raj/2

                                   [2023:RJ-JP:16618]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 25967/2018

                                   Nanu Ram Sohu S/o Ramkaran Sohu, Aged About 21 Years, R/o
                                   Village Jhalra, Tehsil Parbatsar, District Nagaur, Rajasthan.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       The State Of Rajasthan Through Its Secretary,
                                            Department     Of  Home, Government Secretariat,
                                            Rajasthan, Jaipur.
                                   2.       The Director General Of Police, Police Headquarter, Jaipur.

                                   3.       The Inspector General Of Police (Recruitment), Rajasthan,
                                            Jaipur.
                                   4.       The Commissioner Of Police, Police Commissionerate,
                                            Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) : Mr. Rajesh Maharshi, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /40

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