Pravindra Singh Bhadoriya S/O Ram ... vs State Of Rajasthan ...
2023 Latest Caselaw 3118 Raj/2

                                   [2023:RJ-JP:16637]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2756/2019

                                   Pravindra Singh Bhadoriya S/o Ram Pal Singh, Aged About 48
                                   Years, R/o Plot No. 74, Bal Mandir Colony, Bajariya,
                                   Sawaimadhopur
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan, Through Principal, Secretary, Rural
                                            Development And Panchayati Raj Department, Govt. Of
                                            Rajasthan, Secretariat, Jaipur
                                   2.       Director, Elementary Education, Rajasthan, Bikaner.

                                   3.       Chief Executive Officer, Zila Parishad, Sawaimadhopur

                                   4.       District Education           Officer,       Elementary         Education,
                                            Sawaimadhopur
                                                                                                    ----Respondents

For Petitioner(s) : Mr. A.R. Meena For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /43

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