Pratap Meena S/O Shri Kishan Meena vs The State Of Rajasthan ...
2023 Latest Caselaw 3107 Raj/2

[2023:RJ-JP:16625]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 2235/2021

1.       Pratap Meena S/o Shri Kishan Meena, Aged About 31
         Years, R/o C-4/32, Indra Verma Colony, Pani Ki Tanki,
         Shastri Nagar, District Jaipur, Rajasthan.
2.       Ganesh Choudhary S/o Ram Lal Jat, Aged About 32 Years,
         R/o Village Ladana Khurd, P.s. Chaksu, District Jaipur,
         Rajasthan.
3.       Rajendra Kumar Chopra S/o Shanker Lal Chopra, Aged
         About 31 Years, R/o 65 Jatan Mohalla Ghareda, Kookar,
         Tonk, District Tonk, Rajasthan.
4.       Lovekush Meena S/o Dayaram Meena, Aged About 31
         Years, R/o Village Udaipura, Post Ghata Bhawar, Tehsil
         Kathumar, District Alwar, Rajasthan.
5.       Shakib Zaidi S/o Shareef Ullah Zaidi, Aged About 26
         Years, R/o Kazi Para, Malarna Doongar, Sawaimadhopur,
         Rajasthan.
6.       Hemant Kumar S/o Bhikharam, Aged About 31 Years, R/o
         Khara, Village Lunawas, Luni, District Jodhpur, Rajasthan.
7.       Soniya Sharma D/o Gajanand Sharma, Aged About 33
         Years, R/o Sunrise City, Niwaru, District Jaipur, Rajasthan.
8.       Narendra Singh S/o Narayan Singh, Aged About 32 Years,
         R/o Village Sinsini, Tehsil Deeg, District Bharatpur,
         Rajasthan.
                                                                   ----Petitioners
                                    Versus
1.       The State Of Rajasthan, Through Its Home Secretary,
         Secretariat, Rajasthan, Jaipur
2.       The Director General Of               Police,      Police Headquarter,
         Rajasthan, Jaipur.
3.       Rajasthan   Public      Service        Commission,        Through     Its
         Secretary, Ajmer.
4.       The Secretary, Department Of Personnel, Government
         Secretariat, Jaipur, Rajasthan.
                                                                 ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

[2023:RJ-JP:16625] (2 of 2) [CW-2235/2021]

04/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioners,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /69

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