Bhawani Singh Rajawat Son Of Late ... vs State Of Rajasthan
2023 Latest Caselaw 3088 Raj/2

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

      S.B. Criminal Miscellaneous (Petition) No.
                            6808/2021

Bhawani Singh Rajawat Son Of Late Shri Sumer
Singh Rajawat, Resident Of Gram Chavandera,
Tehsil     Dausa,      District      Dausa.        Other     Address-
Bhawani Singh Rajawat Son Of Late Shri Sumer
Singh Rajawat, Resident Of B-22/b-2, Shivmarg,
Banipark, Jaipur. Other Address- Bhawani Singh
Rajawat Son Of Late Shri Sumer Singh Rajawat,
Resident Of Gowardhan Sadan, P-8, Sahdev Marg,
C-Scheme,          Jaipur         Mo.        No.         9419904435/
9549444435.
                                                         ----Petitioner
                                Versus
1.       State Of Rajasthan, Through Public Prosecutor
2.       Jagram Meena Son Of Late Shri Gorakhya
         Ram Meena, Aged About 62 Years, Resident
         Of Saraswati Nagar, Kayad Road, Near M.d.s
         University, Ajmer ( Mo. No. 9649993456. ).
                                                   ----Respondents

For Petitioner(s) : Mr. Ashwani Kumar Kushwah, Adv., with Mr. Rishi Kumar Sharma, Adv. For : Mr. C.G. Chopra, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

(2 of 2) [CRLMP-6808/2021]

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /249

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