Anoop @ Annu (Dharmesh Gour) S/O ... vs State Of Rajasthan
2023 Latest Caselaw 3087 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              6880/2022

                                   Anoop @ Annu (Dharmesh Gour) S/o Late Giriraj
                                   Sharma, Aged About 18 Years, Resident Village
                                   Dohali Tehsil Ramgarh Alwar.
                                                                                            ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Smt. Omi W/o Ramkumar, Aged About 50
                                          Years,     Resident        Of    Village         Dohali   Tehsil
                                          Ramgarh Alwar.
                                                                                     ----Respondents

For Petitioner(s) : None For : Mr. C.G. Chopra, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/08/2023

No one is present on behalf of the petitioner

even in second round.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /260

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