Anita Thakur vs Ms Mordren Vairing ...
2023 Latest Caselaw 3081 Raj/2

                                   [2023:RJ-JP:16572]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 460/2017

                                   Anita Thakur W/o Late Shri Chandra Mohan Thakur, House No.
                                   385, Sector-9, Panchkula, Hariyana.
                                                                                                             ----Petitioner
                                                                              Versus
                                   Ms. Mordren Vairing Manufacturing Co. Through Partner Shri
                                   Naresh Gurwani, B- 233, Road No.-9, Vki Area Jaipur.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. T. L. Pandey For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Counsel for the petitioner submits that this writ petition has

become infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/10

Powered by TCPDF (www.tcpdf.org)