Smt. Lali Bai D/O Shri Tahalram ... vs The Amalgameted Yateem Khana ...
2023 Latest Caselaw 3069 Raj/2

[2023:RJ-JP:16493]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 25558/2018

1.       Smt. Lali Bai D/o Shri Tahalram Sindhi, R/o H. No.

         632/43,     Outside      Of    Delhi      Gate,      Ajmer   (Deceased)

         Through Her Heir And Legal Representative Shri Narain

         Das S/o Shri Tahalram Sindhi R/o H. No. 632/43, Outside

         Of Delhi Gate, Ajmer (Raj.)
2.       Narain Das S/o Shri Tahlram, R/o Plot No. 632/43,

         Outside Of Delhigate Ajmer (Raj.)
                                                                   ----Petitioners
                                       Versus
The Amalgameted Yateem Khana, Moeiniya Islamiya Khanka

Dargah Sharif Ajmer, A Registered Society Through Its Honorary

Secretary - Shri Gulam Yahiya Siddqui S/o Shri Mubarak Hussain

R/o Lal Kothi, Keladob, Inderkot, Ajmer.
                                                                  ----Respondent

For Petitioner(s) : Mr. Sarthak Palaria For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Application (IA No.1/2023) has been filed by the applicant-

petitioners seeking withdrawal of the present writ petition stating

therein that both the parties amicably settled the dispute out of

the Court.

In view of the prayer made by the applicants and the for the

reasons mentioned in the application (IA No.1/2023), same is

allowed.

[2023:RJ-JP:16493] (2 of 2) [CW-25558/2018]

The present writ petition is dismissed as withdrawn

Since the main petition has been dismissed as withdrawn,

stay application and all other pending application/s, if any, also

stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /85

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