Ashok Sharma And Ors vs The Chief Secretary State Of Raj ...
2023 Latest Caselaw 3050 Raj/2

[2023:RJ-JP:16360]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Contempt Petition No. 888/2017

                                            In

                 S.B. Civil Writ Petition No.19370/2015

1.       Ashok Sharma S/o Shri Gopal Lal Sharma, aged about 30
         years, R/o P. No. 56 J.p. Colony, Sector-I, Shastri Nagar,
         Jaipur Raj.
2.       Mukesh Mehta S/o Shri Hari Charan, aged about 25
         years, R/o Modhara Road, V and p Samarantiya, Teh.
         Shahabad, Distt. Baran Raj.
3.       Lalit Kumar S/o Shri Hemant Kumar aged about 27 years,
         R/o V and p Summer, Teh. Khanpur, Distt. Jhalawar, Raj.
4.       Manish Khushwaha S/o Shri Totarani Khushwaha, aged
         about 28 years, R/o A-106/3, Jai Hind Nagar, Police Line,
         Baran Road, Kota Raj.
5.       Amit Kasera, S/o Shri Rajesh Kasera, aged about 23
         years, R/o Tabela Road, Near Moti Kuwa School, Jhalawar,
         Raj.
6.       Bhupendra Singh S/o Shri Sajjan Singh, aged about 29
         years, R/o 93-B, Sector-4, Keshavpura, Kota Raj.
7.       Pavanveer Singh S/o Shri Tanwar Singh, aged about 26
         years, R/o Kanwarpura, Post Jayam, Via Khud, Distt.
         Sikar Raj.
8.       Pushpendra Malav S/o Shri Nand Kishore Malav, aged
         about 26 years, R/o 1-H-31, Talwandi, Kota Raj
                                                                         ----Petitioners
                                        Versus
1.       The     Chief      Secretary,           State     Of        Rajasthan,   Govt.
         Secretariat, Jaipur Raj.
2.       Shri N.k. Kothari, Managing Director, Rajasthan Rajya
         Vidyut Utpadan, Nigam Limited, Vidhyut Bhawan, Jaipur
         Raj.
3.       Shri S.g.v.s. Subrahmanyan, Secretary Admn., Rajasthan
         Rajya Vidyut Utpadan, Nigam Limited, Vidhyut Bhawan,
         Jaipur Raj.
4.       Shri Alok Sharma, Deputy Director Personnel, Rajasthan
         Rajya Vidyut Utpadan, Nigam Limited, Vidhyut Bhawan,

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                                    [2023:RJ-JP:16360]                        (2 of 2)                          [CCP-888/2017]


                                               Jaipur Raj.
                                                                                        ----Respondents/Contemnors

For Petitioner(s) : Ms. Chitra Goel For Respondent(s) : Mr. Virendra Lodha, Sr. Adv. with Mr. Jai Lodha

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/151

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