Sunil Kumar Singh S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 3037 Raj/2

                                   [2023:RJ-JP:16518]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 58/2021
                                                                             In
                                                     S.B. Civil Writ Petition No.13615/2020

                                    Sunil Kumar Singh S/o Shri Pooranmal, Aged About 40 Years,
                                    Resident Of Plot No. R-16, Bajrang Colony, Behind Mohan
                                    Market, Jhotwara, Jaipur 302012 (Mobile 9410854052)
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         State Of Rajasthan, Through Principal Secretary, Medical
                                               And Health Department, Government Secretariat, Jaipur.
                                    2.         Shri Siddharth Mahajan, Principal Secretary, Medical And
                                               Health Department, Government Secretariat, Jaipur.
                                    3.         Shri K.k. Sharma, Director, Medical And Health Services,
                                               Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur,
                                               Rajasthan.
                                    4.         Shri Rajendra Kumar Sharma, Coordinator, Medical Officer
                                               (Medical), Direct Recruitment Examination- 2020,
                                               Rajasthan University Of Health Sciences Jaipur, Kumbha
                                               Marg, Pratap Nagar, Jaipur, Rajasthan.
                                                                                    ----Respondents/Contemnors

For Petitioner(s) : Mr. Tanveer Ahamad with Mr. Iliyas Khan For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary Mr. Harshit Tiwari

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

03/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/55

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