Arvind Kumar Sharma S/O Shri ... vs Smt. Aparna Arora, ...
2023 Latest Caselaw 3035 Raj/2

                                   [2023:RJ-JP:16425]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 171/2022
                                                                              In

                                                     S.B. Civil Writ Petition No.12166/2021

                                   Arvind Kumar Sharma S/o Shri Balkrishan Sharma, Aged About
                                   35 Years, R/o Near Telephone Exchange Bonli, Tehsil Bonli,
                                   District Sawaimadhopur (Raj.) Presently Working On The Post Of
                                   Teacher Grade III, Level -II, At Govt. Upper Primary Jhikari,
                                   Block Jahajpur, District Bhilwara (Raj.)
                                                                                                            ----Petitioner
                                                                          Versus
                                   1.         Smt.      Aparna       Arora,        Principal           Secretary,   Rural
                                              Development And Panchayati Raj Department, Govt Of
                                              Rajasthan, Govt. Secretariat Jaipur.
                                   2.         Shri Pawan Kumar Goyal, Principal Secretary, Education
                                              Department, Elementary Education, Govt. Of Rajasthan,
                                              Govt. Secretariat, Jaipur.
                                   3.         Shri Kanaram, Director, Elementary Education, Bikaner.
                                   4.         State Of Rajasthan, Through Principal Secretary, Rural
                                              Development And Panchayati Raj Department, Govt. Of
                                              Rajasthan, Govt. Secretariat, Jaipur.
                                                                                   ----Respondents/Contemmnors

For Petitioner(s) : Mr. Dharmendra Sharma For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

03/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/59

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