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Dr. Tek Chand Sharma S/O Shri Ganga ... vs State Of Rajasthan ...
2023 Latest Caselaw 3034 Raj/2

Citation : 2023 Latest Caselaw 3034 Raj/2
Judgement Date : 3 August, 2023

Rajasthan High Court
Dr. Tek Chand Sharma S/O Shri Ganga ... vs State Of Rajasthan ... on 3 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:16544]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 608/2023
                                                                            In
                                                    S.B. Civil Writ Petition No.13556/2018

                                    Dr. Tek Chand Sharma S/o Shri Ganga Sharan Sharma, Aged
                                    About 41 Years, Resident Of Village Post Baleta, Via. Malakheda,
                                    Tehsil Alwar, District Alwar (Raj.)
                                                                                                     ----Petitioner
                                                                        Versus
                                    1.      State Of Rajasthan, through the Principal Secretary,
                                            Higher Education Department, Govt. Secretariat, Jaipur
                                    2.      Shri Bhawani Singh Detha, Principal Secretary, Higher
                                            Education Department, Govt. Secretariat, Jaipur
                                    3.      Shri   Ashutosh Gupta   Secretary,  Public  Service
                                            Commission Through Secretary, Ghoghra Ghati, Ajmer
                                            (Raj.)
                                                                                   ----Respondents/Contemnors

For Petitioner(s) : Mr. Shobit Tiwari For Respondent(s) : Dr. V.B. Sharma, AAG Mr. M.F. Baig

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/08/2023

Learned counsel for the petitioner submits that in absence of

a specific direction to the Rajasthan Public Service Commission in

the order dated 15.02.2023, contempt whereof is alleged, he does

not press this contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/145

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