Sonali Khatri vs State Education Dep Ors ...
2023 Latest Caselaw 3021 Raj/2

                                   [2023:RJ-JP:16387]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1737/2018

                                   Sonali Khatri Aged About 17 Years Minor, Through Her Mother,
                                   Harsha W/o Shri Hari Chand Khatri, R/o Baasan Gate, Bharatpur
                                   Raj.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.         State Of Rajasthan, Through The Principal Secretary,
                                              Secondary Education Department, Government Of
                                              Rajasthan, Government Secretariat, Jaipur Raj.
                                   2.         Director, Secondary Education, Government Of Rajasthan,
                                              Bikaner Raj.
                                   3.         District Education Officer First, Secondary Education I,
                                              Bharatpur Raj.
                                   4.         Principal, Surjeet             Girls      Higher        Secondary     School,
                                              Bharatpur Raj.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Munesh Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Counsel for the petitioner submits that this writ petition has

become infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/16

Powered by TCPDF (www.tcpdf.org)