Raman Agarwal Kotawala S/O Shri ... vs Banshi S/O Babulal Jat ...
2023 Latest Caselaw 3011 Raj/2

[2023:RJ-JP:16564]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 2400/2019

1.       Raman Agarwal Kotawala S/o Shri Jamnadas Agarwal,
         Aged About 70 Years, R/o D-170, Banipark, Jaipur
2.       Smt. Megha Devi W/o Late Shri Nitin Kumar, Aged About
         40 Years, R/o D-170, Banipark, Jaipur
3.       Ananya Agarwal S/o Late Shri Nitin Kumar, Aged About 14
         Years, Through Mother And Natural Guardian Smt. Megha
         Devi W/o Late Shri Nitin Kumar President R/o D-170,
         Banipark, Jaipur
4.       Edvik Agarwal S/o Late Shri Nitin Kumar, Aged About 12
         Years, Through Mother And Natural Guardian Smt. Megha
         Devi W/o Late Shri Nitin Kumar President R/o D-170,
         Banipark, Jaipur
                                                                 ----Petitioners
                                    Versus
1.       Banshi S/o Babulal Jat, Aged About 52 Years, R/o
         Mandoliyan Ki Dhani, Kishorepura Road, Village Hatoj
         Tehsil And District Jaipur
2.       Smt. Manphooli Devi W/o Late Shri Babulal, Aged About
         70 Years, R/o Mandoliyan Ki Dhani, Kishorepura Road,
         Village Hatoj Tehsil And District Jaipur
3.       Smt. Munni Devi W/o Shri Ramlal D/o Late Shri Babulal,
         Aged About 49 Years, R/o Village Tilyawas, Tehsil Bagru
         District Jaipur
4.       Smt. Kesar Devi W/o Shri Lalaram D/o Late Shri Babulal,
         Aged About 47 Years, R/o Village Tilyawas, Tehsil Bagru
         District Jaipur
5.       Smt. Anni W/o Shri Badri Narayan D/o Late Shri Babulal,
         Aged About 43 Years, R/o Village Tilyawas, Tehsil Bagru
         District Jaipur
6.       Smt. Gyarsi W/o Shri Babulal D/o Late Shri Babulal, Aged
         About 41 Years, R/o Village Tilyawas, Tehsil Bagru District
         Jaipur
7.       Smt. Bhuli W/o Shri Shrawan D/o Late Shri Babulal, Aged
         About 39 Years, R/o Village Kapdiawas, Tehsil And District
         Jaipur
8.       Smt. Vimla W/o Shri Ramniwas D/o Late Shri Babulal,

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                                    [2023:RJ-JP:16564]                   (2 of 2)                        [CW-2400/2019]


                                            Aged About 37 Years, R/o Village Kapdiawas, Tehsil And
                                            District Jaipur
                                   9.       Kailash S/o Shri Rameshwar, Aged About 33 Years, R/o
                                            Village Mandoliyan Ki Dhani, Kishorepura Road, Village
                                            Hatoj, Tehsil And District Jaipur
                                   10.      Ramniwas S/o Shri Rameshwar, Aged About 31 Years, R/o
                                            Village Mandoliyan Ki Dhani, Kishorepura Road, Village
                                            Hatoj, Tehsil And District Jaipur
                                   11.      Smt. Santosh S/o Shri Rameshwar, Aged About 29 Years,,
                                            R/o Village Mandoliyan Ki Dhani, Kishorepura Road,
                                            Village Hatoj, Tehsil And District Jaipur
                                   12.      Kalyan S/o Late Shri Babulal, Aged About 45 Years, R/o
                                            Village Hatoj, Tehsil And District Jaipur
                                   13.      Rameshwar S/o Shri Ramnarayan, Aged About 58 Years,
                                            R/o Village Hatoj, Tehsil And District Jaipur
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

No one has put in appearance on behalf of the petitioners

even in the second round.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /25

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