Smt Angoori Devi W/O Late Shri ... vs Gram Panchayat, Mundawar ...
2023 Latest Caselaw 2998 Raj/2

[2023:RJ-JP:16563]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 4127/2020

1.       Smt Angoori Devi W/o Late Shri Lakhiram Sharma, Aged
         About 73 Years, R/o Chandni Chowk Mohalla, Mundawar ,
         Tehsil Mundawar, Distt. Alwar Raj
2.       Pushpendra Kumar S/o Late Shri Lakhiram Sharma R/o
         Chandni Chowk Mohalla, Mundawar , Tehsil Mundawar,
         Distt. Alwar Raj
3.       Ravindra Kumar S/o Late Shri Lakhiram Sharma, Aged
         About 38 Years, R/o Chandni Chowk Mohalla, Mundawar ,
         Tehsil Mundawar, Distt. Alwar Raj
4.       Nisha Sharma D/o Late Shri Lakhi Ram Sharma W/o Shri
         Pradeep Sharma, Aged About 48 Years, R/o Bansoor,
         Tehsil Bansoor, Distt. Alwar Raj.
5.       Sushma Sharma D/o Late Shri Lakhi Ram Sharma W/o
         Shri Anil Kumar Sharma (Pradhan), Aged About 46 Years,
         R/o 2-Ga-22, Manu Marg Housing Board Alwar Tehsil And
         Distt. Alwar Raj All Through Their Power Of Attorney Sunil
         Kumar Kaushik S/o Shri Suresh Chand Kaushik, R/o
         Chandani Chowk Mohalla, Mundawar, Tehsil Mundawar,
         Distt. Alwar Rajasthan
                                                                      ----Petitioners
                                       Versus
1.       Gram        Panchayat,        Mundawar,           Mundawar       Thorough
         Sarpanch Gram Panchayat Mundawar, Distt Alwar Smt.
         Usha Saini At Present Resinding At Mundawar Distt. Alwar
         Rajasthan.
2.       Hariom @ Deendayal S/o Shri Jawahar Gupta, R/o
         Mundawar Tehsil Mundawar Distt. Alwar Rajasthan
3.       Vikas Adhikari, Panchayat Samiti Mundawar, Distt. Alwar,
         Rajasthan Shri Shyam Sunder Sharma
                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

[2023:RJ-JP:16563] (2 of 2) [CW-4127/2020]

Judgment / Order

03/08/2023

No one has put in appearance on behalf of the petitioners

even in the second round.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /30

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