Kamla Bai W/O Late Shri Babu Lal vs Central Bank Of India ...
2023 Latest Caselaw 2993 Raj/2

Citation : 2023 Latest Caselaw 2993 Raj/2
Judgement Date : 3 August, 2023

Rajasthan High Court

Kamla Bai W/O Late Shri Babu Lal vs Central Bank Of India ... on 3 August, 2023

Bench: Ganesh Ram Meena

[2023:RJ-JP:16554]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Writ Petition No. 6856/2021

1. Kamla Bai W/o Late Shri Babu Lal, R/o Plot No. 293,
Opposite Dev Narayan Mandir, Govriya Bawari, Police
Station Anantpura, Kota, Rajasthan.
2. Mamta Gochar D/o Late Shri Babu Lal, R/o Plot No. 293,
Opposite Dev Narayan Mandir, Govriya Bawari, Police
Station Anantpura, Kota, Rajasthan.
3. Ashu D/o Late Shri Babu Lal, R/o Plot No. 293, Opposite
Dev Narayan Mandir, Govriya Bawari, Police Station
Anantpura, Kota, Rajasthan.
----Petitioners
Versus
1. Central Bank Of India, Office At Vigyan Nagar, Kota,
Through Its Authorized Officer.
2. Life Insurance Corporation Kota, Through Its Branch
Manager.
----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

No one has put in appearance on behalf of the petitioners

even in the second round.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /245