Begraj Agarwal S/O Chiranjilal ... vs Smt. Sonal Arya W/O Shri Rajtilak ...
2023 Latest Caselaw 2972 Raj/2

                                   [2023:RJ-JP:16180]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 1750/2021

                                   Begraj Agarwal S/o Chiranjilal Agarwal, Aged About 68 Years,
                                   R/o 2/138, N.e.b. Housing Board Alwar Presently Residing At A-
                                   26, Anand Vihar, Near Overbridged, Alwar Tesile And District
                                   Alwar
                                                                                                      ----Petitioner
                                                                       Versus
                                   Smt. Sonal Arya W/o Shri Rajtilak Sharma D/o Shri Jagdish
                                   Prasad Arya, Aged About 40 Years, R/o Mohalla Halwai Pada,
                                   Near Jain Mandir, Tesile And District Alwar
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mohit Gupta For Respondent(s) : Mr. Ajay Goyal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /153

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