Citation : 2023 Latest Caselaw 2947 Raj/2
Judgement Date : 2 August, 2023
[2023:RJ-JP:16191]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12222/2019
Bhairo Baba Self Help Group, Jalalpur, Tehsil Rajakhera, District
Dholpur Through Its President Meenu W/o Rajesh, Aged About
36 Years, R/o Vpo Jalalpur, Tehsil Rajakhera, District Dholpur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Director, Women And
Child Development Department, 2, Jal Path, Gandhi
Nagar, Jaipur.
2. The Dy. Director (Administration), Women And Child
Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.
3. The Child Development Project Officer, Child Development
Services, Rajakhera, District Dholpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
02/08/2023
Counsel for the petitioner submits that the present writ
petition has become infructuous.
In view of the statement made by counsel appearing for the
petitioner, the present writ petition is dismissed as having become
infructuous.
Since the main petition has been dismissed, stay application
and all other pending application/s also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /25
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