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Vikas Kumar S/O Shri Bhanwar Lal vs The State Of Rajasthan
2023 Latest Caselaw 2931 Raj/2

Citation : 2023 Latest Caselaw 2931 Raj/2
Judgement Date : 1 August, 2023

Rajasthan High Court
Vikas Kumar S/O Shri Bhanwar Lal vs The State Of Rajasthan on 1 August, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               9263/2023

                                   Vikas Kumar S/o Shri Bhanwar Lal, Aged About 24
                                   Years, R/o Thethlia, Police Station Sadar Fatehpur,
                                   District     Sikar.    (Presently        He     Is       In   Sub   Jail,
                                   Fatehpur).
                                                                                             ----Petitioner
                                                                   Versus
                                   The State Of Rajasthan, Through The Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Deepak Soni, Adv. For : Mr. Mahendra Meena, P.P. & Respondent(s) Mr. Arpan Kumar Sharma, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

01/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge sheet.

In view of above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /122

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