Jitendra Singh Bisht S/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2926 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              4440/2021

                                   Jitendra Singh Bisht S/o Shri Anand Singh Bisht,
                                   Aged About 40 Years, R/o Rose-306, Manglam
                                   Ananda, Sanganer, Jaipur.
                                                                                           ----Petitioner
                                                                  Versus
                                   1.     State      Of       Rajasthan,           Through        Public
                                          Prosecutor.
                                   2.     Manju Surana W/o Sh. Shanti Lal Surana,
                                          Aged About 50 Years, R/o 106, Manglam
                                          Ananda,       Rampura         Road,       Muhana,      Jaipur-
                                          302029.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Amit Puri, Adv. For : Mr. Mahendra Meena, P.P. & Respondent(s) Ms. Manisha Surana, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

01/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition with liberty

to file afresh if such occasion arises so.

In view of above, the criminal misc. petition is

dismissed as withdrawn with liberty as aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /358

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