Ratan Lal S/O Shri Gyarsi Lal vs Rajeev Tank @ Raju S/O Late Shri ...
2023 Latest Caselaw 2921 Raj/2

                                   [2023:RJ-JP:16042]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6145/2019

                                   Ratan Lal S/o Shri Gyarsi Lal, Aged About 69 Years, R/o House
                                   No. 2881, Teli Kumhar Mohalla, Nasirabad, District Ajmer (Raj.).
                                                                                                      ----Petitioner
                                                                       Versus
                                   Rajeev Tank @ Raju S/o Late Shri Phool Chand, R/o 718, Station
                                   Road, Nasirabad, District Ajmer (Raj.) At Present Residing At
                                   Mali Mohalla, Kundan Nagar, Gali No. 2, Ajmer (Raj.).
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vishwajeet Mantri For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/08/2023

Counsel appearing for the petitioner submits that the present

writ petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /150

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