Yunus Ali S/O Nazir Khan vs State Of Rajasthan ...
2023 Latest Caselaw 2919 Raj/2

                                   [2023:RJ-JP:16128]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14449/2019

                                   Yunus Ali S/o Nazir Khan, Aged About 62 Years, R/o Plot No.
                                   372, Jagannathpuri, Kalwar Road, Jhotwara, Jaipur
                                                                                                          ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan, Through Its Principal Secretary,
                                            Department     Of    Home        And      Home          Affairs,   Govt.   Of
                                            Rajasthan, Secretariat, Jaipur
                                   2.       The Director General Of Police, Rajasthan, Police Head
                                            Quarter, Lalkothi, Jaipur
                                                                                                      ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/08/2023

No one has put in appearance on behalf of the petitioner

even in the second round.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/50

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