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Virendra Bahadur Singh vs Shri Naresh Pal Gangwar And Others ...
2023 Latest Caselaw 2914 Raj/2

Citation : 2023 Latest Caselaw 2914 Raj/2
Judgement Date : 1 August, 2023

Rajasthan High Court
Virendra Bahadur Singh vs Shri Naresh Pal Gangwar And Others ... on 1 August, 2023
Bench: Mahendar Kumar Goyal
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 615/2015
                                                                           In
                                                   S.B. Civil Writ Petition No.8916/2014

                                   Virendra Bahadur Singh S/o Shri Laxman Singh, age 45 years,
                                   R/o Shivanandpuri, Majhapura, Jaipur, at present district
                                   president of All Primary and Secondary Shikshak Sangh Jaipur
                                   District Jaipur.
                                                                                                      ----Petitioner
                                                                       Versus
                                   1.Shri Naresh Pal Gangwar, Secretary to Government, School
                                   Education Department, Govt. Secretariat Jaipur (Raj.)
                                   2.Kunji Lal Meena, Secretary to Government, Elementary
                                   Education Department, Govt. Secretariat Jaipur (Raj.)
                                   3.Suwa Lal, Director, Secondary Education, Directorate of
                                   Secondary Education, Govt. of Rajasthan Bikaner (Raj.)
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Daya Ram Bhaskar for Mr. Sandeep Kalwaniya For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

01/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/04

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