Citation : 2023 Latest Caselaw 2899 Raj/2
Judgement Date : 1 August, 2023
[2023:RJ-JP:16019]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3714/2018
Smt. Sushila Soni W/o Kamal Kumar Soni, R/o C-145-A, Mangal
Marg, Bapu Nagar, Jaipur At Present Ganpati Enclave, Civil Lines,
Ajmer Road, Jaipur Raj.
----Petitioner
Versus
1. Union Of India Through Secretary, Ministry Of Finance,
New Delhi.
2. Secretary And Chief General Manager, Reserve Bank Of
India, Central Office Building, Shahid Bhagat Singh Marg,
Mumbai.
3. Regional Director, Reserve Bank Of India, Regional Office,
Rambag Circle, Jaipur.
----Respondents
For Petitioner(s) : Mr. Nikhlesh Katara For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
01/08/2023
Counsel appearing for the petitioner submits that the present
writ petition has become infructuous.
In view of the statement made by counsel appearing for the
petitioner, the present writ petition is dismissed as having become
infructuous.
Since the main petition has been dismissed, stay application
and all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /17
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