Citation : 2023 Latest Caselaw 3528 Raj
Judgement Date : 24 April, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc(Pet.) No. 3391/2022
Shyamlal
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Bastichand R. Bhansali For Respondent(s) : Mr. Vikram Sharma, PP
Mr. Gopal Singh, ASI Police Station Shahpura, District Bhilwara- Present in person
HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
24/04/2023
List the matter after a week.
(PRAVEER BHATNAGAR),J 121-mohit/-
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