Sugana vs State Of Rajasthan
2023 Latest Caselaw 3525 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 7771/2022

Sugana

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sudhir Saruparia For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

24/04/2023

List the matter after a week.

Interim order, if any, to continue till the next date.

(PRAVEER BHATNAGAR),J 150-mohit/-

Powered by TCPDF (www.tcpdf.org)