Suresh Nath vs State Of Rajasthan
2023 Latest Caselaw 3523 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 389/2023

Bhanwar Lal

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 804/2023 Suresh Nath

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ranjeet Singh Chouhan For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

24/04/2023

List the matters after a week.

Interim order, if any, to continue till the next date.

(PRAVEER BHATNAGAR),J 125-mohit/-

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