Citation : 2023 Latest Caselaw 3521 Raj
Judgement Date : 24 April, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Civil Writ Petition No. 9675/2022
Mewar Multitrade Pvt. Ltd.
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vikram Sharma.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI
Order
24/04/2023
1. Learned counsel for the petitioner prays for time to place on
record the material having implication on the entire controversy,
wherein, previously the Division Bench has passed judgment,
which was reversed/set aside by Hon'ble Supreme Court and the
petitioner now relies on certain other judgments in the context.
2. Needful may be done before 08.05.2023.
3. List the matter on 08.05.2023.
(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J 1-pradeep/-
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