Sita Devi vs Leelawati @ Leela Devi
2023 Latest Caselaw 3520 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16625/2018

Sita Devi

----Petitioner Versus Leelawati @ Leela Devi

----Respondent

For Petitioner(s) : Mr. Nikhil Ajmera For Respondent(s) : Mr. Hemant Jain

HON'BLE DR. JUSTICE NUPUR BHATI

Order

24/04/2023

1. Learned counsel for the respondent has raised an objection

in regard to the maintainability of the writ petition while drawing

the attention of this Court towards the relevant provision of law as

well as the judgment rendered by the Jaipur Bench of this Court in

the case of Kiran Kumari (Mrs.) & Ors. Vs. Hanumant Singh & Ors.

2. Learned counsel for the petitioner seeks time to argue the

matter.

3. List the matter tomorrow i.e. on 25.04.2023, as prayed.

(DR.NUPUR BHATI),J 78-amit/-

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