Citation : 2023 Latest Caselaw 3518 Raj
Judgement Date : 24 April, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 7166/2020
Hajari Lal Regar
----Petitioner Versus State Of Rajasthan
----Respondent Connected With
S.B. Civil Writ Petition No. 8125/2017
For Petitioner(s) : Mr. Nikhil Dungawat For Respondent(s) : Mr. SL Jain Mr. LK Purohit
HON'BLE DR. JUSTICE NUPUR BHATI
Order
24/04/2023
1 Learned counsel for the petitioners submits that the
controversy involved in this writ petition is squarely covered by
the judgment passed by a Coordinate Bench of this Court.
2. Learned counsel for the respondent No. 3 seeks time to
complete his instructions.
3. List this matter after two weeks, as prayed.
4. Interim order, if any, shall remain in currency till next date.
(DR.NUPUR BHATI),J ns. 93-1/-
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