Keshari Chand Mali vs Gangaram
2023 Latest Caselaw 3517 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN

JODHPUR

S.B. Civil Writ Petition No. 16861/2021

Keshari Chand Mali

----Petitioner Versus Gangaram

----Respondent

For Petitioner(s) : Mr. Girish Joshi For Respondent(s) : -

HON'BLE DR. JUSTICE NUPUR BHATI

Order

24/04/2023

1. Early hearing application bearing No. 01/2023 stands

disposed of.

2. An application bearing No. 01/2022 has been preferred on

behalf of counsel for the petitioner with a prayer for extension of

interim order dated 03.12.2021.

3. A perusal of the interim order makes it clear that the same

was absolute.

4. However, in view of the Hon'ble Apex Court Judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299, the interim order

dated 03.12.2021 is extended for a further period of six months or

till the disposal of the suit whichever is earlier.

5. The application for extension of interim order is disposed of.

(2 of 2) [CW-16861/2021]

6. List this matter in the Ist weeks of May, 2023 as prayed.

(DR.NUPUR BHATI),J ns. 51-1/-

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