Hajari Lal Regar vs State Of Rajasthan
2023 Latest Caselaw 3516 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7166/2020

Hajari Lal Regar

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

S.B. Civil Writ Petition No. 8125/2017

For Petitioner(s) : Mr. Nikhil Dungawat For Respondent(s) : Mr. SL Jain Mr. LK Purohit

HON'BLE DR. JUSTICE NUPUR BHATI

Order

24/04/2023

1 Learned counsel for the petitioners submits that the

controversy involved in this writ petition is squarely covered by

the judgment passed by a Coordinate Bench of this Court.

2. Learned counsel for the respondent No. 3 seeks time to

complete his instructions.

3. List this matter after two weeks, as prayed.

4. Interim order, if any, shall remain in currency till next date.

(DR.NUPUR BHATI),J ns. 93-1/-

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