The New India Assurance Company ... vs Smt. Pallav And Ors
2023 Latest Caselaw 3494 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 252/2017

Smt. Rekha And Anr.

----Appellant Versus Salam And Ors.

----Respondent Connected With S.B. Civil Misc. Appeal No. 269/2017 Smt. Pallav And Ors.

----Appellant Versus Salam And Ors.

----Respondent S.B. Civil Misc. Appeal No. 416/2017 The New India Assurance Company Ltd.

----Appellant Versus Smt. Pallav And Ors.

----Respondent S.B. Civil Misc. Appeal No. 435/2017 The New India Assurance Company Ltd.

----Appellant Versus Smt. Rekha And Ors.

----Respondent

For Their Respective : Mr. RS Mankad Parties Mr. Jagdish Vyas

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment / Order

24/04/2023 S.B. Civil Misc. Appeal No. 252/2017

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(2 of 2) [CMA-252/2017]

mi;qZDrkuqlkj dk;Zokgh djus ij izR;FkhZ la[;k 2 dks pkj lIrkg esa okilh ;ksX; uksfVl nks izfr;ksa esa tkjh dj ,d izfr lk/kkj.k izfØ;k ls rFkk nwljh izfr jftLVMZ iksLV ls Hksts tkus gsrq vihykFkhZ vFkok mlds vf/koDrk dks nLrh miyC/k djokbZ tk,A S.B. Civil Misc. Appeal Nos. 269/2017, 416/2017,435/2017

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(YOGENDRA KUMAR PUROHIT),J 42-45-mayank/-

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