Laxman vs State Of Rajasthan ...
2023 Latest Caselaw 3437 Raj

[2023/RJJD/011319]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 12742/2022

Laxman S/o Shankar Lal Keer, Aged About 33 Years, R/o Songar, Tehsil Begu, District Chittorgarh. (At Present Lodged At Sub Jail, Nohar)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. R.K. Charan For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/04/2023

Learned counsel for the petitioner has submitted that this

bail application has rendered infructuous on account of completion

of trial against the petitioner.

Hence, the instant bail application is dismissed as having

become infructuous.

(VIJAY BISHNOI),J

27-AjaySingh/-

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