Dharma Ram vs State Of Rajasthan ...
2023 Latest Caselaw 3284 Raj

[2023/RJJD/011170]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 283/2023

Dharma Ram S/o Shri Sukha Ram, Aged About 56 Years, B/c Nayak, R/o Pundalu, District Nagaur, Bjs Colony Jodhpur. (At Present Lodged At Special Central Jail, Shyalawas Dausa)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Deepak Choudhary For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE FARJAND ALI

Order

19/04/2023

Since the Criminal Revision Petition No.1569/2022 has

already been registered by the same party against the impugned

judgment dated 25.01.2019 passed by the learned Additional

Sessions Judge, Jodhpur in Criminal Appeal No.10/2015,

therefore, the instant revision petition is not maintainable and the

same is hereby dismissed.

The stay application and all pending applications, if any, are

also stand disposed of.

(FARJAND ALI),J 140-Mamta/-

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