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Kumari Rinki vs Manoj Kumar Yadav ...
2023 Latest Caselaw 3280 Raj

Citation : 2023 Latest Caselaw 3280 Raj
Judgement Date : 19 April, 2023

Rajasthan High Court - Jodhpur
Kumari Rinki vs Manoj Kumar Yadav ... on 19 April, 2023
Bench: Yogendra Kumar Purohit

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 326/2021

Kumari Rinki D/o Mahendra Kumar, Aged About 22 Years, Opposite Police Chowki, Bar, Tehsil Raipur, Dis. Pali

----Appellant Versus

1. Manoj Kumar Yadav S/o Krishan Kumar Yadav, 53-A, Scheme No. 2, Lajpatnagar, Alwar

2. Krishan Kumar Yadav S/o Bhoor Singh Yadav, House No. 53-A, Scheme No. 2, Lajpatnagar, Alwar

3. The United India Insurance Company Limited, Manager Branch Office, Dis. Pali

4. Anita W/o Mahendra Kumar, Opposite Police Chowki, Bar, Tehsil Raipur, Dis. Pali

5. Dinki D/o Mahendra Kumar, Opposite Police Chowki, Bar, Tehsil Raipur, Dis. Pali

6. Prem Lata W/o Manak Chand, Opposite Police Chowki, Bar, Tehsil Raipur, Dis. Pali

7. Mamta D/o Manak Chand, Opposite Police Chowki, Bar, Tehsil Raipur, Dis. Pali

8. Roshan Kumar S/o Manak Chand, Opposite Police Chowki, Bar, Tehsil Raipur, Dis. Pali

9. Anita D/o Manak Chand, Opposite Police Chowki, Bar, Tehsil Raipur, Dis. Pali

----Respondents

For Appellant(s) : Mr. Awar Dan Ujjwal For Respondent(s) : -

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

19/04/2023

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[2023/RJJD/010761] (2 of 2) [CMA-326/2021]

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(YOGENDRA KUMAR PUROHIT),J

20-mayank/-

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