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Kushal vs State Of Rajasthan ...
2023 Latest Caselaw 3179 Raj

Citation : 2023 Latest Caselaw 3179 Raj
Judgement Date : 18 April, 2023

Rajasthan High Court - Jodhpur
Kushal vs State Of Rajasthan ... on 18 April, 2023
Bench: Manoj Kumar Garg

[2023/RJJD/010558]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Appli No. 115/2023

Kushal S/o Shri Gopal Krishan Rot, Aged About 33 Years, R/o Dharampuri, Dhambola Police Station, District Dungarpur.

----Petitioner Versus

1. State Of Rajasthan

2. Kum. Shikha D/o Late Kanhaiya Lal Pandya, R/o Dhambola Police Station, Dhambola, District Dungarpur.

----Respondents

For Petitioner(s) : Mr.B.P.S. Inda on behalf of Mr.S.S.Shaktawat, Adv.

For Respondent(s) : Mr.S.K.Mehar, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG Order

18/04/2023

The present misc. application has been filed for correction in

the order dated 06.04.2023 passed in S.B. Criminal Misc.

(Petition) No.1059/2023. It is submitted that due to clerical error

in para no.3 of Criminal Misc. Petition, the date of judgment of the

trial court has wrongly been mentioned as "27.03.2019" instead of

"07.03.2019" in the order dt. 06.04.2023. Therefore, necessary

correction may be made in the order.

For the reasons mentioned in the application, the application

is allowed and it is ordered that the date of judgment of the trial

court may be read as "07.03.2019" instead of "27.03.2019" in the

order dated 06.04.2023.

(MANOJ KUMAR GARG),J 110-NK/-

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