Ramdev vs State Of Rajasthan
2023 Latest Caselaw 3133 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2671/2022

Ramdev

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ratish Bhatnagar For Respondent(s) : Mr. M.S. Bhati, PP Mr. Anil Kumar Singh

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

17/04/2023

Arguments heard.

Judgment reserved.

(MANOJ KUMAR GARG),J 185-Rashi/-

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