Lalit Purohit vs Additional/Joint/Deputy/Assistant ...
2023 Latest Caselaw 3130 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 18991/2022

Lalit Purohit

----Petitioner Versus Additional/joint/deputy/assistant Commissioner

----Respondent

For Petitioner(s) : Mr. Priyansh Arora For Respondent(s) : Mr. KK Bissa

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

17/04/2023

Learned counsel Mr. K.K. Bissa prays for and is granted time

to file reply to the writ petition.

List the matter after two weeks along with D.B. Civil Writ

Petition No.19034/2022.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 4-mohit/-

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