Ushabh Bhandari Rishab Bhandari vs State Of Rajasthan
2023 Latest Caselaw 2990 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4344/2019

Ushabh Bhandari Rishab Bhandari

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Shah For Respondent(s) : Mr. Vikram Sharma, PP Mr. K.K. Bissa, for respondent No.2

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

12/04/2023

Arguments heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 161-Ishan/-

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