Bhaga Ram And Ors vs State And Ors
2023 Latest Caselaw 2989 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2561/2001

Bhaga Ram And Ors

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Ms. Urmila Chauhan For Respondent(s) : Mr. RD Bhadu

HON'BLE DR. JUSTICE NUPUR BHATI

Order

12/04/2023

Learned counsel for the petitioner submits that the

controversy involved in the instant writ petition, is squarely

covered by the Larger Bench Judgment of this Court in the case of

Tara & Ors. Vs. State & Anr. in DB Civil Special Appeal

No.185/2001 and other connected matters, decided on

15.07.2015.

Learned counsel for the respondent seeks some time to

argue the matter.

List after one week, as prayed.

(DR. NUPUR BHATI),J surabhii/176-

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