Mohan Lal Maheshwari vs The State Of Rajasthan
2023 Latest Caselaw 2981 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1367/2023

Rajendra Manda

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With

1. S.B. Civil Writ Petition No. 1160/2023

2. S.B. Civil Writ Petition No. 1412/2023

For Petitioner(s) : Mr. Rajesh Punia, Mr. Hansraj Nimbar & Mr. Pradeep Singh

For Respondent(s) : Mr. Mrigraj Singh Rathore, Mr. Sheetesh Vyas for Mr. Moti Singh

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

12/04/2023

S.B. Civil Writ Petition No. 1367/2023 :

List the matter on 25/04/2023, as prayed. Till then, interim

order, if any, to continue.

1. S.B. Civil Writ Petition No. 1160/2023

2. S.B. Civil Writ Petition No. 1412/2023

List the matter on 26/04/2023, as prayed. Till then, interim

order, if any, to continue.

(VINIT KUMAR MATHUR),J 103-105/SanjayS/-

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