Mahaveer Prasad Swarankar vs State Of Rajasthan
2023 Latest Caselaw 2977 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 381/2023

Soniya Swarnkar

----Petitioner Versus Mahaveer Prasad Swarnkar

----Respondent Connected With S.B. Criminal Revision Petition No. 147/2023 Mahaveer Prasad Swarankar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shubham Modi Ms. Shobha Prabhakar For Respondent(s) : Mr. Abhishek Purohit, AGA

HON'BLE MR. JUSTICE FARJAND ALI

Order

12/04/2023

Both the parties are directed to furnish an affidavit in light of

the judgment passed by Hon'ble the Supreme Court in the case of

Rajnesh Vs. Neha reported in (2021)2 SCC 324 with regard to

their property, assets and income.

List the matter after two weeks.

(FARJAND ALI),J 37-38 divya/-

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